Madhya Pradesh High Court
Smt. Meena Tomar vs Sudarshan Garud on 9 March, 2018
THE HIGH COURT OF MADHYA PRADESH Case No.________________of __________ Gwalior, 09/03/2018 Due to paucity of time, the matters are adjourned as under:
Serial Numbers Next date of listing 52 to 54, 56 to 59, 62 to Next Week 66 23 to 28, 31, 67, 68 After two weeks 32 to 37, 41 After four weeks Interim order, if any, passed earlier shall continue till next date of listing.
(Sanjay Yadav) Judge pd Digitally signed by PAWAN DHARKAR Date: 2018.03.09 18:42:06 -08'00'