Section 5(1) in West Bengal Single Window System (Management, Control and Miscellaneous Provisions) Rules, 2017
(1)The Single Window System shall have -(a)the provision of online submission of application through Common Application Form (CAF) generated online;(b)the provision of online payment merging all fees, applicable under various Acts, rules, policies and schemes, for which an application is submitted in Common Application Form (CAF), into a single transaction;(c)the provision of online approval, tracking of real time status of application and delivery of services;(d)the provision of sending out alert through short message service (SMS) or e-mail notification to the applicant as and when the application is submitted and/or query is raised and/or application is approved/rejected;(e)the provision of sending automated short message service (SMS) or e-mail notification to the respective Head of competent authority concerned with status information on the applications in which clearances are likely to breach the stipulated time.
