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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(2) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(2)The following Sub-Committees may be constituted by a Farmers' Organisation: -
(i)Finance and Resources Sub-Committee;
(ii)Works Sub-Committee;
(iii)Water Management Sub-Committee;
(iv)Monitoring Evaluation and Training Sub-Committee.