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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 37(2)(d) in The Jammu and Kashmir Fire Force Act, 1967

(d)the condition of service of the members of force including their ranks, pay and allowances, hours of duty and leave, maintenance of discipline and removal from service;