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State of Rajasthan - Section

Section 86 in University of Udaipur Officers (Conditions of Service) Rules, 1976

86. Form and contents of appeal.

- (i) Every person submitting an appeal shall do so separately and in his own name.
(ii)The appeal shall be addressed to the authority to whom the appeal lies, shall contain all material statements and arguments on which the appellant relies, shall not contain any disrespectful or improper language and shall be complete in itself.