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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Himachal Pradesh - Subsection

Section 45(2) in Himachal Pradesh Para-Veterinary Council Act, 2010

(2)A copy of any order passed by the Council under sub-section (1), shall be communicated to the Para-veterinary institution and the student concerned and a copy thereof shall simultaneously be forwarded to the University or Para-veterinary institution concerned.