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Madhya Pradesh High Court

Sanjan Paradhi vs The State Of Madhya Pradesh on 2 July, 2025

1 MCRC-26962-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 26962 of 2025 (SANJAN PARADHI Vs THE STATE OF MADHYA PRADESH ) Dated : 02-07-2025 Shri Deependra Mishra - Advocate for the applicant.

Shri Ajeet Rawat - GA for the State.

As prayed by learned counsel for the applicant, list this mater after two weeks.

(PRAMOD KUMAR AGRAWAL) JUDGE navin Signature Not Verified Signed by: NAVEEN NAGDEVE Signing time: 03-07-2025 12:42:50