Madhya Pradesh High Court
Sanjan Paradhi vs The State Of Madhya Pradesh on 2 July, 2025
1 MCRC-26962-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 26962 of 2025 (SANJAN PARADHI Vs THE STATE OF MADHYA PRADESH ) Dated : 02-07-2025 Shri Deependra Mishra - Advocate for the applicant.
Shri Ajeet Rawat - GA for the State.
As prayed by learned counsel for the applicant, list this mater after two weeks.
(PRAMOD KUMAR AGRAWAL) JUDGE navin Signature Not Verified Signed by: NAVEEN NAGDEVE Signing time: 03-07-2025 12:42:50