Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(3) in The Warehousing (Development And Regulation) Registration Of Warehouses Rules, 2010 (3)The Authority shall, from time to time, notify the type of goods that may be the subject matter of negotiable warehouse receipt.
