Delhi High Court - Orders
Sharan Talwar vs State & Anr on 25 May, 2023
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 405/2019
SHARAN TALWAR ..... Appellant
Through: Mr Rajeev Sirohi, Advocate.
versus
STATE & ANR. ..... Respondent
Through: Ms Richa Dhawan, APP for the State
with SI Rajender Singh, PS Amar
Colony.
Mr Puneet Gaba, Advocate for R-2.
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 25.05.2023
1. The Hon'ble Judge is on leave today.
2. Re-notify on 29.08.2023.
BY ORDER COURT MASTER MAY 25, 2023 MK This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 07:20:39