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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(1)(g) in The Karnataka State Civil Services (Regulation of transfer of staff of Department of Collegiate Education) Act, 2012

(g)"principal" means a person appointed to a category of post of a Principal Grade-1 (U.G.) or Principal Grade-II (P.G) in a Government First Grade College belonging to the Department of Collegiate Education specified in the Schedule.