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[Cites 0, Cited by 0] [Section 115B] [Entire Act]

State of Andhra Pradesh - Subsection

Section 115B(v) in Andhra Pradesh Co-Operative Societies Act, 1964

(v)the liquidator or the insured bank or the transferee bank, as the. case may be, shall be under an obligation to repay the corporation in the circumstances to the extent and in the manner. referred to in Section 21 of the Act.