Delhi High Court - Orders
Dr Lakshmaiah Ias Study Circle vs Govt. Of Ncvt Of Delhi on 17 October, 2025
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 17380/2024
DR LAKSHMAIAH IAS STUDY CIRCLE .....Petitioner
Through: Mr. Shagun Ruhil and Mr. Karan
Chopra, Advs.
versus
GOVT. OF NCVT OF DELHI .....Respondent
Through: Mr. Sshashi Pratap Singh, Ms.
Aishwarya Bhatia and Ms. Aamika
Tyagi, Advs. for GNCTD.
Mr. Sanjeev Bhandari, ASC with Mr.
Arjit Sharma and Ms. Sakshi Jha,
Advs. for State.
ACP Jarnail Singh, P.S.
ACB/GNCTD.
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 17.10.2025 It is already 05:10 PM.
No time left.
Re-notify on 16.01.2026.
VIKAS MAHAJAN, J OCTOBER 17, 2025 aj This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/10/2025 at 22:14:24