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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Goa - Subsection

Section 80(8) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(8)The verification of marks of any candidates shall be permitted in presence of the candidate vis-a-vis the above mentioned procedure if desiring candidates submits such application to the Board within four weeks of declaration of results along with specified fees. However, such candidate shall produce hall ticket or the authentic documents as an identity for his/her presence at the time of verification of marks.