Bombay High Court
Chitali Botting Limited vs Brihan Karan Sugar Syndicate Private ... on 17 October, 2022
Bench: G.S. Patel, Gauri Godse
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 19140 OF 2022
In
COMMERCIAL APPEAL STAMP NO. 19047 OF 2022
Chitali Botting Limited ....PETITIONER
V/S
Brihan Karan Sugar Syndicate Private Limited....RESPONDENT
Dr A Chandrachud a/w Mr Pavan S Patil for Appellant Mr Himanshu Kane a/w Mr Nikhil Sharma, Mr A Bagwe i/b W S Kane & CO for Respondent CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE MS. GAURI GODSE, JJ DATE : 17th October, 2022 P.C. :
In view of the joint request made by the learned Counsel for the parties, Stand over to 19-10-2022 on supplementary board.
Ad-interim order, if any, to continue till the next date.
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