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[Cites 0, Cited by 0] [Section 14A] [Entire Act]

State of Tamilnadu - Subsection

Section 14A(2) in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984

(2)The distance between the place where exhibition of film on Television Screen through Video Cassette Recorder is made and the permanent cinema, semi-permanent cinema, touring cinema, or a place where exhibition is made, as the case may be, shall be reckoned along the shortest pathway, lane, street, road or any other route from the cabin room of the cinema concerned to the entrance to the place or between the entrances of two places where exhibition of film on Television Screen through Video Cassette Recorder is made.]