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[Cites 0, Cited by 0] [Section 7(9)] [Section 7] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 7(9)(a) in Securities and Exchange Board of India (Issue and Listing of Municipal Debt Securities) Regulations, 2015

(a)a statement certifying that all changes, suggestions and observations made by the Board have been incorporated in the offer document or the placement memorandum;