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[Cites 0, Cited by 31] [Entire Act]

Union of India - Section

Section 1 in THE COMMERCIAL COURTS ACT, 2015

1.

(1)This Act may be called the Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015.
(2)It extends to the whole of India except the State of Jammu and Kashmir.
(3)It shall be deemed to have come into force on the 23rd day of October, 2015.