Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Odisha - Subsection Section 16(a) in The Orissa Dental Council Rules, 1969 (a)The Council may authorise retention of an advance not exceeding Rs. 50 with the Registrar as a permanent advance to meet petty items of contingent expenditure.
