Section 2(6) in U.P. Zila Panchayat Employees' Retirement Benefit Rules, 1972

[Cites 0, Cited by 0] [Section 2] [Entire Act]

(6)"family" includes the following relatives of an officer-

(a)wife in the case of male officer,

(b)husband in the case of female officer,

(c) sons including step children and	]	including step children and adopted children
(d) unmarried and widowed adopted children daughters,

(e)brothers below the age of 18 years and unmarried and widowed sisters, (including step-brothers and step-sisters),

(f)father,

(g)mother,

(h)married daughters, (including step-daughters), and

(i)children of a predeceased son.

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