Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(b) in Election Commission (Conditions of Service of Election Commissioners and Transaction of Business) Act, 1991 (b)[ "Election Commission" means the Election Commission referred to in Article 324 of the Constitution.] [Inserted by Act 04 of 1994, section 4]
