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[Cites 0, Cited by 0] [Section 77] [Entire Act]

Union of India - Subsection

Section 77(2) in The Indian Electricity Rules, 1956

(2)No conductor of an overhead line, including service lines, erected along any street shall at any part thereof be at a height less than-
(a) for low and medium voltage lines 5.5 metres
(b) for high voltage lines 5.8 metres