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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(2)(v) in The Static And Mobile Pressure Vessels (Unfired) Rules, 1981

(v)when the cab construction does not conform to the requirements mentioned above, a separate fire-resisting shield should be installed extending upwards without any openings from the top of the chassis to the top of the vessel;