Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Himachal Pradesh - Subsection

Section 7(e) in The Himachal Pradesh Town and Country Planning Act, 1977

(e)allocation of areas to be developed as "Special Areas” wherein new towns, townships, large industrial estates or any other type of large development projects may be established;