Supreme Court - Daily Orders
The Commissioner Of Income ... vs M/S Glenmark Pharmaceutical Ltd on 7 December, 2015
Bench: Anil R. Dave, Adarsh Kumar Goel
ITEM NO.40 COURT NO.2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).27160/2013
(Arising out of impugned final judgment and order dated 08/01/2013
in ITA No.2170/2009 passed by the High Court of Bombay)
THE COMMISSIONER OF INCOME TAX,CENTRAL-3 Petitioner(s)
VERSUS
M/S GLENMARK PHARMACEUTICAL LTD Respondent(s)
(With office report)
Date : 07/12/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. P.S. Narsimha,ASG
Mr. Arijit Prasad, Adv.
Mr. S.W.A. Qadri,Adv.
Mrs. Anil Katiyar, Adv.
For Respondent(s) Mr. Apurva Taran, Adv.
For Ms. Pratibha Jain, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar Signature Not Verified Digitally signed by Sarita Purohit Date: 2015.12.09 16:31:39 IST Reason: