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[Cites 0, Cited by 0] [Section 92(2)] [Section 92] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 92(2)(p) in The Dadra and Nagar Haveli Excise Regulation, 2012

(p)the period within which any·major offence may be referred by the Deputy Commissioner under sub-section (2) of section 61;