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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2) in The Orissa Glanders and Farcy Rules, 1941

(2)When an Inspector is also a veterinary practitioner and the horse on examination is found to be diseased, he shall also present to such owner or person in charge, a certificate in the form set forth in Schedule IV.