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[Cites 0, Cited by 0] [Section 168] [Entire Act]

State of Tamilnadu - Subsection

Section 168(a) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(a)a suitably constructed medical-lock is maintained at tunneling work where building workers are employed in a working chamber at a pressure exceeding one bar; and