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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(l) in Punjab Tissue Culture Based Seed Potato Act, 2020

(l)"State Seed Laboratory", means the State Seed Laboratory established under sub-section (2) of section 4 of the Seeds Act, 1966 or any other laboratory notified as such by the State Government; and