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[Cites 0, Cited by 0] [Section 50(4)] [Section 50] [Entire Act]

State of Maharashtra - Subsection

Section 50(4)(a) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(a)Every post of a teacher of the University, to be filled by selection, shall be duly and widely advertised according to a draft approved by the Executive Council together with particulars of the minimum and other additional qualifications, if any, required, the emoluments and the number of posts to be filled, out of the posts to be filled the, number of posts if any, which are reserved for the members of the Scheduled Castes [Scheduled Tribes or Other Backward Classes] [These words were substituted for the words 'or Scheduled Tribes' by Maharashtra 7 of 1993, Section 20(b).] and reasonable times shall be allowed within which the applicants may, in response to the advertisements, submit their applications.