Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 3 in Andhra Pradesh Co-Operative Tribunal (Procedure) Rules, 1994 3. Head-quarters. - The Head-quarters and the jurisdiction of the Tribunal shall be at such place as the Government may, by notification in the Andhra Pradesh Gazette specify.
