Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Karnataka - Subsection Section 34(1) in Rajiv Gandhi University of Health Sciences Act, 1994 (1)The Senate may from time to time, either on its own motion or on the submission of the Syndicate, make new Statutes or amend and repeal existing ones.
