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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(2)(a) in Agricultural And Processed Food Products Export Development Authority Act, 1985

(a)the times, and places at which meetings of the Authority or any committee thereof, shall be held and the procedure to be followed threat and the number of members which shall form a quorum at a meeting under sub-section (8) of section 4;