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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(vii) in Damodaram Sanjivayya National Law University Act, 2008

(vii)"University" means the [Damodaram Sanjivayya National Law University] [Substituted 'the Andhra Pradesh University of Law' by Act No. 15 of 2012, dated 14.5.2012.] established under Section 3.