Section 3(3)(b) in The U.P. Fisheries Act, 1948

[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(3)(b) in The U.P. Fisheries Act, 1948

(b)prohibit the destruction of, or attempt to destroy, fish by gun, spear bow and arrow or like instrument, poisoning waters or pollution of waters by trade effluents;

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 3(3)(b) in The U.P. Fisheries Act, 1948