Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(4) in The U.P. Water Management And Regulatory Commission Act, 2008

(4)The Commission may, in the discharge of its functions, consult persons or group of persons affected or likely to be affected by the decisions of the Commission.