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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(b) in Orissa News Media Accreditation Rules, 2006

(b)A news-photo agency shall have a minimum of six paying subscribers and a minimum annual subscription income of Rs. 30,000/- and television organization Rs. 50,000/- from media organization as certified by an established firm of Chartered Accountant.