Calcutta High Court (Appellete Side)
Sri Nirmal Kr. Mukherjee vs Katwa Municipality & Ors on 16 December, 2021
Author: Saugata Bhattacharyya
Bench: Saugata Bhattacharyya
(Through Video Conference) 16.12.2021
serial no. 219 Dd WPA 5247 of 2005 Sri Nirmal Kr. Mukherjee Vs. Katwa Municipality & Ors.
When the writ petition is taken up for hearing, no one appears for the writ petitioner and no accommodation is prayed for either.
Matter stands adjourned till Thursday next, 23rd December, 2021 when it will appear under the heading "Old Group-V Fixed Matter"
If on the adjourned date, writ petitioner goes unrepresented, matter shall be dealt with in absence of the writ petitioner.
(Saugata Bhattacharyya, J.)