- The following shall be the officers of the University -(a)the Chancellor;(b)the Pro-Chancellor;(c)the Vice-Chancellor;(d)the Pro Vice-Chancellor;(e)the Director/Principal;(f)the Registrar;(g)the Dean of Faculty;(h)the Dean of Students' Welfare;(i)the Controller of Examinations;(j)the Chief Proctor;(k)the Treasurer;(l)the Finance Officer; and(m)such other officers as may be declared by the Statutes to be officers of the University.
