Bombay High Court
Pr. Commissioner Of Income Tax-1 vs Thomas Cook (India)Ltd on 11 August, 2022
Bench: Dhiraj Singh Thakur, Abhay Ahuja
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL(IT) NO. 736 OF 2018
Pr. Commissioner Of Income Tax-1 ....APPELLANTS
V/S
Thomas Cook (india)ltd ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE DHIRAJ SINGH THAKUR & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 11th August, 2022 P.C. :
Due to paucity of time, stand over to 15/09/2022. Interim order, if any, to continue till then.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 11/08/2022 ::: Downloaded on - 12/08/2022 12:26:15 :::