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[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

State of Madhya Bharat - Subsection

Section 72(2)(n) in The Madhya Bharat Agricultural Debtor's Relief Act, 1956

(n)the form of and the particulars to be included in the Register of Debt Adjustment Awards and the index kept under Section 46,