Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Chattisgarh High Court

Branch Manager vs Subhashini Sidar 9 Mac/1308/2018 M/S ... on 13 August, 2018

                       HIGH COURT OF CHHATTISGARH, BILASPUR
                                               Order Sheet
                                  Misc. Appeal (C) No.1310 of 2018
                  Branch Manager, The Oriental Insurance Co. Ltd. Versus Subhashini
                                            Sidar & Ors.


13.8.2018

Shri Qamrul Aziz, counsel for the appellant.

The matter is listed for order on default. Learned counsel for the appellant prays for and is granted two weeks time to remove default.

List the matter thereafter.

Sd/-

(Ram Prasanna Sharma) Judge Bini