Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 26] [Entire Act] State of Kerala - Subsection Section 26(6) in Calicut University Act, 1975 (6)The members of faculties mentioned in sub-section (3) shall hold office for a period of three years from the date of their nomination or election, as the case may be
