- Subject to the provision of this Act and the Statutes and the Ordinances, Regulations may be made to provide for all or any of the following matters :-(a)the powers and functions of the Boards of Studies;(b)the functions and duties of Teachers' Councils in Universities and in colleges and institutions other than Government Colleges and institutions;(c)the conditions for admission of students to the different courses of study and examinations;(d)the rules for the conduct of University examinations;(e)the courses of study and the division of subjects upon the recommendations of the Faculty Council concerned;(f)all other matters which under this Act or the Statutes or the Ordinances are required to be or may be prescribed by Regulations.
