Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 236(4)] [Section 236] [Entire Act]

Union of India - Subsection

Section 236(4)(a) in The Navy (Pay And Allowances) Regulations, 1966

(a)the cost of transportation of the conveyance upto the place of duty of the officer concerned at the time of purchase, irrespective of whether the transport is arranged by the distributors or by the officer himself;