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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(5)(i) in The Orissa Universities (Non-teaching employees) Revised Scales of Pay Rules, 2009

(i)ad hoc increment granted in the shape of personal pay on account of stagnation at the maximum of the existing scale;