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[Cites 0, Cited by 1] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(1) in Tamil Nadu Payment of Subsistence Allowance Act, 1981

(1)The Government may, by notification, authorise any authority or officer subordinate to them to exercise all or any of the powers vested in them by this Act and may, in like manner, withdraw such authority.