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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Chattisgarh - Subsection

Section 29(5) in Chhattisgarh Municipalities (Procedure for Conduct of Business) Rules, 2016

(5)The Presiding Officer may reserve the seats in the meeting hall or the visitors gallery for the correspondents of the newspapers or for the women. These persons also shall get admission in the meeting hall after obtaining admission card as per the procedure prescribed.