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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(3) in The Rajasthan Colonisation (Fruit and Vegetable Gardens) Conditions, 1955

(3)If there has been a breach in the canal of his chak or village and there is reason to believe that such breach was wilfully caused or suffered to be caused by the grantee, or