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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(e) in Municipal Council Una Door-to-Door Garbage Collection and Disposal Bye-laws, 2018

(e)"disposal" means the final and safe disposal of post processed residual solid waste and inert street sweepings, sand and silt from surface drains on land as specified in Schedule I to prevent contamination of ground water, surface water, ambient air and attraction of animals or birds;