Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(f) in The Rajiv Gandhi National Institute of Youth Development Act, 2012 (f)to evolve as an institute of advanced study in the field of youth and to develop such professional excellence as may be required f0r the purpose;
